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Rajkumar Patel vs The State Of Madhya Pradesh
2023 Latest Caselaw 14976 MP

Citation : 2023 Latest Caselaw 14976 MP
Judgement Date : 11 September, 2023

Madhya Pradesh High Court
Rajkumar Patel vs The State Of Madhya Pradesh on 11 September, 2023
Author: Vivek Agarwal
                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                          WP No. 22373 of 2023
                                     (RAJKUMAR PATEL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 11-09-2023
                                     Shri Rohit Raghuwanshi - Advocate for petitioners.

                                     Shri Vivek Sharma - Deputy Advocate General for respondents - State.

Shri Sharma, Dy. Advocate General, prays for time to seek instructions as to whether judgment and decree passed in favour of the petitioner, has been challenged or not.

On his request, two weeks' time is granted. List this case after two weeks.

(VIVEK AGARWAL) JUDGE

A.Praj.

Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 11-09-2023 19:08:07

 
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