Smt. Krishna Thakur vs The State Of Madhya Pradesh
2023 Latest Caselaw 14932 MP

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                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 11 th OF SEPTEMBER, 2023
                                            WRIT PETITION No. 22712 of 2023

                          BETWEEN:-
                          SMT. KRISHNA THAKUR W/O SHRI RAM THAKUR,
                          AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
                          ASSISTANT TEACHER HOUSE NO. 59 GALI NO. 3
                          COMMERCE    WARD   GOKUL NAGAR    COLONY
                          NARSINGHPUR DISTRICT NARSINGHPUR (MADHYA
                          PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI ANIRUDH PANDEY - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                DEPUTY SECRETARY FINANCE DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          2.    DISTRICT EDUCATION OFFICER NARSINGHPUR
                                DISTRICT NARSINGHPUR (MADHYA PRADESH)

                          3.    BLOCK    EDUCATION   OFFICER  GOTEGAON
                                DISTRICT NARSINGHPUR (MADHYA PRADESH)

                          4.    DISTRICT PENSION OFFICER, NARSINGHPUR
                                DISTRICT NARSINGHPUR (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S.CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM
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                                                            ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          AM




Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM