Pushpendra Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 14617 MP

                                                       1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                    BEFORE
                                     HON'BLE SMT. JUSTICE ANURADHA SHUKLA
                                           ON THE 5 th OF SEPTEMBER, 2023
                                         CRIMINAL REVISION No. 4507 of 2022

                           BETWEEN:-
                           1.    PUSHPENDRA GUPTA S/O KAMLESH GUPTA,
                                 AGED     ABOUT     30   YEARS, OCCUPATION:
                                 CULTIVATOR AND BUSINESS, R/O VILLAGE
                                 PAKAR, P.S. BAHORIBAND, TEHSIL BAHORIBAND,
                                 DISTRICT KATNI (MADHYA PRADESH)

                           2.    PRADEEP GUPTA S/O KAMLESH GUPTA, AGED
                                 ABOUT 32 YEARS, OCCUPATION: CULTIVATOR
                                 AND BUSINESS, R/O VILLAGE PAKAR, POLICE
                                 STATION BAHORIBAND, TEHSIL BAHORIBAND,
                                 DISTRICT KATNI (MADHYA PRADESH)

                           3.    PANKAJ GUPTA S/O KAMLESH GUPTA, AGED
                                 ABOUT 27 YEARS, OCCUPATION: CULTIVATOR
                                 AND BUSINESS, R/O VILLAGE PAKAR, POLICE
                                 STATION BAHORIBAND, TEHSIL BAHORIBAND,
                                 DISTRICT KATNI (MADHYA PRADESH)

                           4.    KAMLESH GUPTA S/O SHRI GOURI PRASAD
                                 GUPTA, AGED ABOUT 52 YEARS, OCCUPATION:
                                 CULTIVATOR AND BUSINESS, R/O VILLAGE
                                 PAKAR, POLICE STATION BAHORIBAND, TEHSIL
                                 BAHORIBAND, DISTRICT KATNI (MADHYA
                                 PRADESH)

                           5.    SMT. GANGOTRI BAI W/O KAMLESH GUPTA,
                                 AGED    ABOUT     50   YEARS, OCCUPATION:
                                 CULTIVATOR AND BUSINESS, R/O VILLAGE
                                 PAKAR, POLICE STATION BAHORIBAND, TEHSIL
                                 BAHORIBAND, DISTRICT KATNI (MADHYA
                                 PRADESH)

                                                                              .....PETITIONERS
                           (BY SMT. SUSHILA PALIWAL - ADVOCATE)

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH POLICE
                           STATION BAHORIBAND, DISTIRCT KATNI (MADHYA
Signature Not Verified
Signed by: PRACHI PANDEY
Signing time: 9/6/2023
2:43:01 PM
                                                                2
                           PRADESH)

                                                                                          .....RESPONDENT
                           (BY SHRI SHAILENDRA MISHRA - PANEL LAWYER)

                                    T h is revision coming on for orders this day, t h e cou rt passed the
                           following:
                                                                ORDER

T his Criminal Revision was filed to challenge the orders passed on

23.09.2022 and 11.10.2022 by IIIrd Additional Sessions Judge to Ist Additional Sessions Judge, Katni, in Sessions Trial No.171/2019.

Registry of this Court has informed that final judgment has been passed in said case on 09.08.2023 acquitting the petitioners.

In the light of the aforesaid information, this Criminal Revision is dismissed having been rendered infructuous.

(ANURADHA SHUKLA) JUDGE Prachi

Signature Not Verified Signed by: PRACHI PANDEY Signing time: 9/6/2023 2:43:01 PM