Rehan Ahmed vs Mahindra And Mahindra Financial ...
2023 Latest Caselaw 18199 MP

                                                            1
                           IN     THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                    BEFORE
                                  HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                             ON THE 31 st OF OCTOBER, 2023
                                          MISC. CRIMINAL CASE No. 802 of 2017

                          BETWEEN:-
                          REHAN AHMED S/O RAFI, AGED ABOUT 35 YEARS,
                          BABU LINE HCH QUARTER NO 2 NEAR RAMLEELA
                          STAGE BIRSINGHPUR PALI PS PALI (MADHYA
                          PRADESH)

                                                                                          .....APPLICANT
                          (NONE )

                          AND
                          MAHINDRA AND MAHINDRA FINANCIAL SERVICES
                          LTD. COMPANY THROUGH LEGAL OFFICER AND
                          AUTHORISED AGENT DEEPAK BHATNAGAR AGE 28
                          YRS. S/O JP BHATNAGAR SHAHDOL PS AND DIST-
                          SHAHDOL (MADHYA PRADESH)

                                                                                       .....RESPONDENT
                          (NONE )

                                This petition coming on for admission this day, th e court passed the
                          following:
                                                             ORDER

As per the report received from Principal District and Sessions Judge, Shahdol, petitioner has already been acquitted of the offence by judgment dated 11.10.2017.

As petitioner has been acquitted of the offence, this petition is rendered infructuous.

Consequently, this petition having rendered infructuous is dismissed.

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 11/1/2023 10:17:49 AM

(DINESH KUMAR PALIWAL) JUDGE mrs. mishra

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 11/1/2023 10:17:49 AM