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Babulal Kirar vs The State Of Madhya Pradesh
2023 Latest Caselaw 18072 MP

Citation : 2023 Latest Caselaw 18072 MP
Judgement Date : 30 October, 2023

Madhya Pradesh High Court
Babulal Kirar vs The State Of Madhya Pradesh on 30 October, 2023
Author: Anuradha Shukla
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 259 of 2008
                                            (BABULAL KIRAR Vs THE STATE OF MADHYA PRADESH)

                           Dated : 30-10-2023
                                 Shri Bhoop Singh - Advocate for the appellant.

                                 Shri S.P. Chadar - Government Advocate for the respondent/State.

Mediation report has been received. Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk

Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 10/31/2023 2:38:06 PM

 
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