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Smt Sumangala Gupta vs Ashok Gupta
2023 Latest Caselaw 17972 MP

Citation : 2023 Latest Caselaw 17972 MP
Judgement Date : 27 October, 2023

Madhya Pradesh High Court
Smt Sumangala Gupta vs Ashok Gupta on 27 October, 2023
Author: Avanindra Kumar Singh
                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                      MA No. 3530 of 2022
                                           (SMT SUMANGALA GUPTA Vs ASHOK GUPTA AND OTHERS)

                          Dated : 27-10-2023
                                 Shri N.K. Gupta Senior Advocate with Shri S.D. Singh - Advocate for

                          the appellant.
                                 Shri R.K. Soni - Advocate for the respondents.

Let the record of the appellate Court in regular Civil Appeal No.55/18 in the Court of learned Second Additional District Judge, Gwalior, judgment dated 27.04.2018 be requisitioned expeditiously.

List this case immediately after one week.

(AVANINDRA KUMAR SINGH) JUDGE

mani

Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 28-Oct-23 12:07:36 PM

 
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