Pradeep Paliwal vs The State Of Madhya Pradesh
2023 Latest Caselaw 17969 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 47889 of 2023 (PRADEEP PALIWAL Vs THE STATE OF MADHYA PRADESH)

Dated : 27-10-2023 Shri Manish Datt - Senior Advocate with Shri N.P. Verma - Advocate

for applicant.

Shri Santosh Yadav - Dy. Govt. Advocate for the State.

Learned Senior Advocate prays for short time to find out whether any judgment is passed.

Prayer is allowed.

Learned counsel for the applicant is also directed to file copy of application which was present before CJM under Section 325(3) of the Cr.P.C. for recalling or re-examining the witness.

List in the next week.

(VISHAL DHAGAT) JUDGE

pn

Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 10/28/2023 2:11:23 PM