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Parvati Bai vs Ravi Kumar Tandekar
2023 Latest Caselaw 17828 MP

Citation : 2023 Latest Caselaw 17828 MP
Judgement Date : 26 October, 2023

Madhya Pradesh High Court
Parvati Bai vs Ravi Kumar Tandekar on 26 October, 2023
Author: Maninder S. Bhatti
                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                    HON'BLE SHRI JUSTICE MANINDER S. BHATTI
                                            ON THE 26 th OF OCTOBER, 2023
                                            MISC. PETITION No. 3850 of 2022

                           BETWEEN:-
                           1.    PARVATI BAI W/O SHRI MOHAN BARVARI, AGED
                                 ABOUT 38 YEARS, OCCUPATION: HOUSEWIFE R/O
                                 CHOUSEKY COLONY VILLAGE LONIYA KARBAL
                                 TEHSIL AND DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           2.    GUPTA PRASAD KAHAR S/O SHRI NITTA PRASAD,
                                 AGED ABOUT 48 YEARS, R/O CHOUSEKY COLONY
                                 VILLAGE LONIYA KARBAL TEHSIL AND DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY SHRI ASHOK KUMAR CHAKRAWARTI - ADVOCATE )

                           AND
                           1.    RAVI KUMAR TANDEKAR S/O SHRI SUKHRAM,
                                 AGED   ABOUT  62  YEARS, R/O IKALBIHRI
                                 UMARANALA TEHSIL MOHKHED DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           2.    NITIN GANDI S/O SHRI DEVIDAYAL GANDI, AGED
                                 ABOUT 42 YEARS, R/O NEAR LAL BAG RAILWAY
                                 CROSSING        CHHINDWARA,       DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           3.    NITIN UPADHYAY S/O NOT MENTION, AGED
                                 ABOUT 42 YEARS, OCCUPATION: ADVOCATE R/O
                                 BINDRA COLONY, DISTRICT CHHINDWARA M.P.
                                 (MADHYA PRADESH)

                           4.    PAPPU YADAV S/O SHRI BARATI LAL YADAV,
                                 AGED ABOUT 52 YEARS, R/O RAJNAGAR LONIYA
                                 COLONY,     DISTRICT CHHINDWARA M.P.
                                 (MADHYA PRADESH)

                           5.    TEHS I LD AR , CHHI N D WAR A TEHSIL OFFICE
                                 CHHIN D WAR A, DISTRICT CHHINDWARA M.P.
Signature Not Verified
Signed by: AJAY KUMAR
CHATURVEDI
Signing time: 10/27/2023
4:27:05 PM
                                                                 2
                                 (MADHYA PRADESH)

                           6.    STATE  OF  MADHYA     PRADESH, THROUGH
                                 COLLECTOR,         CHHINDWARA DISTRICT
                                 CHHINDWARA M.P. (MADHYA PRADESH)

                                                                                         .....RESPONDENTS
                           (BY SHRI MANAS MANI VERMA - PANEL LAWYER FOR THE STATE)

                                 This petition coming on for admission this day, th e court passed the
                           following:
                                                                 ORDER

Learned counsel for the petitioners submits that the impugned order is arising out the suit which has been finally decided. Assailing the judgment and decree a first appeal is also pending for adjudication.

2. Therefore, the learned counsel for the petitioners contends that liberty be extended to the petitioners to raise the issue which is involved in the present petition in the pending first appeal.

3. Considering the aforesaid submission, the present petition is dismissed as withdrawn, with the aforesaid liberty.

(MANINDER S. BHATTI) JUDGE ac

Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 10/27/2023 4:27:05 PM

 
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