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Kiran Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 17763 MP

Citation : 2023 Latest Caselaw 17763 MP
Judgement Date : 25 October, 2023

Madhya Pradesh High Court
Kiran Mishra vs The State Of Madhya Pradesh on 25 October, 2023
Author: Chief Justice
                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                          BEFORE
            HON'BLE SHRI JUSTICE RAVI MALIMATH,
                       CHIEF JUSTICE
                             &
            HON'BLE SHRI JUSTICE VISHAL MISHRA
                   ON THE 25 th OF OCTOBER, 2023
                  WRIT PETITION No. 27132 of 2023

BETWEEN:-
KIRAN MISHRA D/O LATE SHRI UMESH DUTT MISHRA,
AGED ABOUT 70 YEARS, R/O SHRIRAM WARD,
MANDLA (MADHYA PRADESH)

                                                            .....PETITIONER
(BY SHRI ESHAN TRIPATHI - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH THROUGH ITS
      PRINCIPAL     SECRETARY DEPARTMENT OF
      FINANCE DISTRICT BHOPAL (MADHYA PRADESH)

2.    PRINICIPAL SECRETARY SCHOOL EDUCATION
      DEPARTMENT, GOVT OF MP VALLABH BHAWAN,
      BHOPAL (MADHYA PRADESH)

3.    DISTRICT   EDUCATION          OFFICER MANDLA
      (MADHYA PRADESH)

4.    DISTRICT PENSION OFFICER MANDLA (MADHYA
      PRADESH)

                                                         .....RESPONDENTS
(BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

      This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
                                 ORDER

Learned counsels for the parties submit that the question of law that

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

          (RAVI MALIMATH)                                       (VISHAL MISHRA)
            CHIEF JUSTICE                                            JUDGE
 MSP




Digitally signed by MANVENDRA
SINGH PARIHAR
Date: 2023.10.26 13:02:49 +05'30'
 

 
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