Citation : 2023 Latest Caselaw 17669 MP
Judgement Date : 20 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 20 th OF OCTOBER, 2023
MISC. CRIMINAL CASE No. 41416 of 2023
BETWEEN:-
DEEPAK YADAV S/O SHRI RAMPRASAD, AGED ABOUT
19 YEARS, OCCUPATION: MAJDOORI R/O VILALGE
BHARAULA POLICE STATION UMARIYA DISTRICT
UMARIA (MADHYA PRADESH)
.....APPLICANT
(BY SHRI KULDEEP SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
POLICE STATION UMARIA DISTRICT UMARIA
(MADHYA PRADESH)
2. VICTIM A D/O NOT MENTION NOT MENTION
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI MOHAN SAUSARKAR - PUBLIC PROSECUTOR)
This application coming on for admission this day, the court passed the
following:
ORDER
Due to subsequent development that a final judgment has been passed by the trial Court, this application has rendered infructuous.
Accordingly, the application is dismissed as having been rendered infructuous.
(VISHAL MISHRA) Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 10/20/2023 6:00:50 PM
JUDGE sj
Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 10/20/2023 6:00:50 PM
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