Tinku vs The State Of Madhya Pradesh
2023 Latest Caselaw 17506 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 2939 of 2019
                                                (TINKU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 18-10-2023
                                Shri Pradeep Kumar Naveriya - Advocate for appellant.

                                Shri Satpal Chadar - Govt. Advocate for respondent/State.

Heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

rv

Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 10/20/2023 7:29:04 PM