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Jamboo Bhandari vs M.P. State Industrial ...
2023 Latest Caselaw 17438 MP

Citation : 2023 Latest Caselaw 17438 MP
Judgement Date : 17 October, 2023

Madhya Pradesh High Court
Jamboo Bhandari vs M.P. State Industrial ... on 17 October, 2023
Author: Roopesh Chandra Varshney
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRR No. 2764 of 2022
                            (JAMBOO BHANDARI Vs M.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND OTHERS)

                           Dated : 17-10-2023
                                   Shri Sanjay Agrawal - Senior Advocate with Shri Sheersh Agrawal -

                           Advocate for applicant.
                                   Ms. Sonali Pandey - Proxy Counsel on behalf of Shri Pankaj Dubey -
                           Advocate for respondent.

Aforesaid revision petition restored by Hon'ble Supreme Court, vide

judgment dated 04/09/2023 passed in Criminal Appeal No. 2741/2023.

Let the revision be listed for final disposal in the Month of November, 2023.

(ROOPESH CHANDRA VARSHNEY) JUDGE

skt

Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 10/18/2023 11:15:01 AM

 
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