Beni Prasad vs The State Of M.P.
2023 Latest Caselaw 17420 MP

Citation : 2023 Latest Caselaw 17420 MP
Judgement Date : 17 October, 2023

Madhya Pradesh High Court

Beni Prasad vs The State Of M.P. on 17 October, 2023

Author: Anuradha Shukla

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRA No. 2979 of 1998
                                                    (BENI PRASAD Vs THE STATE OF M.P.)

                           Dated : 17-10-2023
                                 Shri Ajay Gupta - Senior Advocate with Ms. Sakshi Pawar & Shri

                           Rajeev Mishra - Advocate for the appellant.
                                 Shri Prasannjeet Chatterjee - Panel Lawyer for respondent/State.

Heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 10/18/2023 3:19:34 PM

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