Mazhar Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 17313 MP

                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WA No. 1692 of 2023
                                         (MAZHAR KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 16-10-2023
                                   Shri Abhinav Dhanodkar, learned counsel for the appellant.

                                   Shri Anand Soni, learned Additional Advocate General for the
                           respondent No.1/State.

Learned counsel for the appellant again prays for time to produce the judgments.

List the matter after two weeks.

                                (S. A. DHARMADHIKARI)                                  (PRANAY VERMA)
                                         JUDGE                                             JUDGE

                           ns

Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 17-10-2023 12:42:22