Ramdayal Shakya vs Thana Prabhari Rajya Arthik ...
2023 Latest Caselaw 17295 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                         CRA No. 1083 of 2017
                                         (RAMDAYAL SHAKYA Vs THANA PRABHARI RAJYA ARTHIK APRADH THR.)

                           Dated : 16-10-2023
                                  None for appellant.

                                  Shri Naval Gupta - Advocate for respondent.

As per report dated 12.08.2023 received from Superintendent of Central Jail, Gwalior, appellant has suffered till now 6 years, 2 months and 27 days incarceration out of the sentence awarded to him vide impugned judgment dated 30.06.2017.

As no one has appeared on behalf of appellant, therefore, the matter is adjourned.

List in the next week.

(SATYENDRA KUMAR SINGH) JUDGE

Abhi

Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 16-10-2023 06:16:32 PM