Rajendra Kumar Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 16729 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 25381 of 2023
                                    (RAJENDRA KUMAR MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 09-10-2023
                                  Shri Abhilash Dey - Advocate for the petitioner.

                                  Shri Ankit Agrawal - Govenrment Advocate for respondent-State of

M.P.

As prayed by learned counsel for the petitioner, list on Wednesday, i.e. on 11.10.2023 to enable him to through the judgment of Supreme Court on the

question of delay.

(SUJOY PAUL) JUDGE

bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 10/10/2023 12:20:36 PM