Citation : 2023 Latest Caselaw 16609 MP
Judgement Date : 9 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 9 th OF OCTOBER, 2023
WRIT PETITION No. 25062 of 2023
BETWEEN:-
1.
HARISHANKAR KHARE S/O LATE SHRI DASRATH KHARE, AGED ABOUT 65 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O 24 PHASE 3, DK COTTAGE, E-8, BAWADIYA KALAN W. NO 52, POST OFFICE TRILANGA BHOPAL, DISTRICT BHOPAL (MADHYA PRADESH)
2. AMAN SINGH RAJPUT S/O LATE SHRI SHIVRAJ SINGH RAJPUT, AGED ABOUT 67 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O FLAT NO.815, RGAL TREASURE APARTMENT, AYODHYA BYPASS ROAD, BHOPAL, DISTRICT BHOPAL (MADHYA PRADESH)
3. GAJRAJ SINGH RAI S/O LATE SHRI JEEVAN SINGH RAI, AGED ABOUT 67 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O SANYAL SCHOOL, NEAR CHUNA BHATTA, WARD NO.11, DEVDARA, MANDLA, DISTRICT MANDLA (MADHYA PRADESH)
4. ABHAY KUMAR SITE S/O LATE SHRI K. D. SITE, AGED ABOUT 67 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O HOUSE NO. 3082/1, KASHI KUNJ COLONY, NARMADA ROAD, JABALPUR DISTRICT JABALPUR (MADHYA PRADESH)
5. ASHOK KUMAR MULHA S/O LATE SHRI B.L.
MULHA, AGED ABOUT 64 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O ISHAN PARK TOWER-1, Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10-10-2023 17:40:18
6TH FLOOR, B-12 PATEL NAGAR, RAISEN ROAD, BHOPAL, DISTRICT BHOPAL (MADHYA PRADESH)
6. ASEEM MISHRA S/O SHRI MOTILAL MISHRA, AGED ABOUT 65 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O JWALAJI WARD NO.21, NEAR DADA DHANIRAM ASHRAM, STATION ROAD, MANDLA, DISTRICT MANDLA (MADHYA PRADESH)
7. ARVIND KUMAR VASULE S/O SHRI NATTHUJI VASULE, AGED ABOUT 63 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O NEAR SATAWA MATA MANDIR, BANSOD COLONY, JALARAM WARD PANDHURNA, CHHINDWARA, DISTRICT CHHINDWARA (MADHYA PRADESH)
8. DEVI PRASAD SHUKLA S/O SHRI R.P. SHUKLA, AGED ABOUT 65 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O SHRIRAM PARISAR, AWADHPURI KHAJURIKALA, BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)
9. SIDDHI LAL NAMDEO S/O SHRI CHHOTELAL NAMDEO, AGED ABOUT 65 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O E-1A, SHANKARACHARYA HOMES, BAGSEVANIYA HUJUR, BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)
10. ARVIND PAL SINGH S/O LATE SHRI RAJENDRA SINGH THAKUR, AGED ABOUT 64 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O 194, MAA PARVATI NAGAR, KOLAR ROAD, BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)
11. RATNAKAR ANERAO S/O RAM KISHAN ANERAO, AGED ABOUT 64 YEARS, R/O BHAWANI WARD, PANDHURNA, CHHINDWARA DISTRICT CHHINDWARA (MADHYA PRADESH)
12. JUGAL KISHORE NAMDEO S/O LATE SHRI KALKA PRASAD NAMDEO, AGED ABOUT 67 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O BINAIKA ROAD, BESIDES CANAL, CHHOTI KHAIRI, MANDLA DISTRICT MANDLA (MADHYA Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10-10-2023 17:40:18
PRADESH)
13. MAHESH PRASAD SHRIVASTAVA S/O SHRI KHILAWAN SINGH SHRIVASTAVA, AGED ABOUT 69 YEARS, OCCUPATION: RETIRED GOVT. EMPLOYEE DEPARTMENT OF WATER RESOURCES R/O BINJHIYA TIRAHA, PURANA DIVYA JYOTI NEAR NURSING HOME, GALI NO.3 MANDLA DISTRICT MANDLA (MADHYA PRADESH)
14. MAHESH KUMAR SHARMA S/O LATE SHRI KASHI RAM, AGED ABOUT 68 YEARS, OCCUPATION: RETIRED GOVT. RESOURCES R/O FLAT NO 12, 21A, HIMANSHU APARTMENT, INDRAPURI A SECTOR (BHEL) BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)
.....PETITIONERS (BY SHRI RAHUL MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS PRINCIPAL SECRETARY URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT MANTRALAYA, VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE DIRECTOR, URBAN ADMINISTRATION AND D EVELOPM EN T, PALIKA BHAWAN, SHIVAJI NAGAR BHOPAL (MADHYA PRADESH)
3. THE DIRECTOR (PENSION) URBAN ADMINISTRATION AND DEVELOPMENT SHIVAJI NAGAR, BHOPAL (MADHYA PRADESH)
4. MUNICIPAL COUNCIL, PANDHURNA DISTRICT CHHINDWARA, THROUGH ITS CHIEF MUNICIPAL OFFICER PANDHURNA DISTRICT CHHINDWARA (MADHYA PRADESH)
.....RESPONDENTS (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT NOS. 1 TO 3)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi Malimath, Chief Justice passed the following:
ORDER Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10-10-2023 17:40:18
Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SKM
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 10-10-2023
17:40:18
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