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Gwalior Development Authority vs Suresh Kushwah
2023 Latest Caselaw 16424 MP

Citation : 2023 Latest Caselaw 16424 MP
Judgement Date : 5 October, 2023

Madhya Pradesh High Court
Gwalior Development Authority vs Suresh Kushwah on 5 October, 2023
Author: Anand Pathak
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                        MP No. 5403 of 2023
                                            (GWALIOR DEVELOPMENT AUTHORITY Vs SURESH KUSHWAH)

                           Dated : 05-10-2023
                                   Shri Raghvendra Dixit - Advocate for the petitioner.

                                   Shri Shashank Indrapurkar - Advocate for the respondent.

Shri Prashant Sharma, Shri RBS Tomar, Shri D.P. Singh, Shri B.P. Singh

- Amici curiae are present to assist the Court.

Shri Singh inform this Court that the judgment passed by the Apex Court in the case of Ram Naresh Rawat Vs. Ashwini Ray, (2017) 3 SCC 436 is

pending reconsideration before the Apex Court, therefore, they sought time to seek instruction and to apprise this Court about the latest development.

At the joint request of parties, matter is placed in the week commencing 6th November, 2023 along with M.P.No.5402/2023.

I.R. if any to continue.

(ANAND PATHAK) JUDGE

Anil*

Signature Not Verified Signed by: ANIL KUMAR CHAURASIYA Signing time: 05-10-2023 19:59:34

 
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