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Viraj Vardhan Pandey vs The State Of Madhya Pradesh
2023 Latest Caselaw 16260 MP

Citation : 2023 Latest Caselaw 16260 MP
Judgement Date : 4 October, 2023

Madhya Pradesh High Court
Viraj Vardhan Pandey vs The State Of Madhya Pradesh on 4 October, 2023
Author: Chief Justice
                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 4 th OF OCTOBER, 2023
                                           WRIT PETITION No. 24677 of 2023

                           BETWEEN:-
                           VIRAJ VARDHAN PANDEY S/O LATE SHRI PRABHAT
                           PANDEY, AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED    GRANTHPAL     JAYANTI     HASKER
                           GOVERNMENT P.G. COLLEGE BETUL DISTRICT BETUL
                           (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY MS. SUDHA GAUTAM - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY HIGHER EDUCATION
                                 DEPARTMENT SATPUDA BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    COMMISSIONER,      HIGHER   EDUCATION
                                 D EPARTM EN T SATPUDA BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    ADDITIONAL DIRECTOR, HIGHER EDUCATION
                                 DEPARTMENT NARBADAPURAM DIVISION MLB
                                 GIRLS COLLEGE BHOPAL (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER BETUL, DISTRICT
                                 BETUL (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER BETUL DISTRICT
                                 BETUL (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM
                                                                2
                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM
 

 
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