Mohar Singh vs State Of M.P
2023 Latest Caselaw 16212 MP

Citation : 2023 Latest Caselaw 16212 MP
Judgement Date : 3 October, 2023

Madhya Pradesh High Court

Mohar Singh vs State Of M.P on 3 October, 2023

Author: Rohit Arya

                                                  1
                          IN THE HIGH COURT OF MADHYA PRADESH
                                       AT GWALIOR
                                           CRA No. 56 of 2013
                                    (MOHAR SINGH AND OTHERS Vs STATE OF M.P)

Dated : 03-10-2023
                     Shri A.K.Jain - Advocate for appellant.

                     Mrs. Anjali Gyanani - Public Prosecutor for respondent/State.

Arguments heard. Reserved for judgment.





    (ROHIT ARYA)                                               (AVANINDRA KUMAR SINGH)
       JUDGE                                                            JUDGE

AK/-
  ANAND KUMAR
  2023.10.05

09:51:09 +05'30'

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