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Fatima Covent Higher Secondary School vs Employees State Insurance Corporation
2023 Latest Caselaw 19920 MP

Citation : 2023 Latest Caselaw 19920 MP
Judgement Date : 28 November, 2023

Madhya Pradesh High Court

Fatima Covent Higher Secondary School vs Employees State Insurance Corporation on 28 November, 2023

Author: Pranay Verma

Bench: Pranay Verma

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 1085 of 2023 (FATIMA COVENT HIGHER SECONDARY SCHOOL Vs EMPLOYEES STATE INSURANCE CORPORATION)

Dated : 28-11-2023 Ms. Rachna Zamindar, learned counsel for the appellant.

Learned counsel for the appellant prays for time to examine as to whether any judgment on the issue involved in this appeal has been passed by this Court.

List the matter after two weeks.

(PRANAY VERMA) JUDGE

ns

 
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