Citation : 2023 Latest Caselaw 19026 MP
Judgement Date : 8 November, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8793 of 2023 (VINOD @ VINNU JHARIYA Vs THE STATE OF MADHYA PRADESH)
Dated : 08-11-2023 Shri S. K. Pandey - Advocate for the appellant.
Shri P. Chatterjee - Panel Lawyer for the State.
Arguments heard.
Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
ps
Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.11.09 13:14:08 +05'30' Adobe Reader version: 11.0.8
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