Sandeep vs Shaitan Bai
2023 Latest Caselaw 18892 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                        SA No. 2585 of 2023
                                              (SANDEEP AND OTHERS Vs SHAITAN BAI AND OTHERS)

                           Dated : 07-11-2023
                                 Shri Akhil Godha, learned counsel for the appellants.

                                 Shri Vaibhav Bhagwat, learned GA for the respondent/State.

The office has not pointed out any defect of limitation. However, counsel for the appellants have fairly submits that the original judgment impugned is of 29.07.2022 instead of 29.07.2023 which is mentioned in the checkers report.

Thus, learned counsel for the appellants prays for and is granted three weeks' time to file an application for condonation of delay.

Let the record be also requisitioned.

(SUBODH ABHYANKAR) JUDGE

VS

Signature Not Verified Signed by: VARSHA SINGH Signing time: 08-11-2023 17:00:51