Citation : 2023 Latest Caselaw 18450 MP
Judgement Date : 2 November, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 824 of 2006 (SHIV LAKHAN Vs THE STATE OF MADHYA PRADESH)
Dated : 02-11-2023 Shri Suyash Tripathi - Advocate for the applicant.
Ms. Hemlata Kshatriya - Panel lawyer for the State.
Arguments of the learned counsel for the parties have been heard finally. Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
DevS
Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 11/3/2023 2:27:12 PM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!