Smt. Sukmani vs State Bank Of India
2023 Latest Caselaw 8020 MP

                                                          1
                           IN      THE    HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                          BEFORE NATIONAL LOK ADALAT
                                   HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                        &
                                     SHRI ATULANAND AWASTHI, SR. ADVOCATE
                                                ON THE 13 th OF MAY, 2023
                                             FIRST APPEAL No. 2040 of 2019

                          BETWEEN:-
                          1.    SMT. SUKMANI W/O LATE SHRI VEERN LAL
                                JAISWAL, AGED ABOUT 55 YEARS, R/O IN FRONT
                                OF DURGA MANDIR POST GHORAWADI TEHSIL
                                JUNARDEV DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                          2.    SANTOSH S/O LATE SHRI VEERN LAL JAISWAL,
                                AGED ABOUT 30 YEARS, R/O IN FRONT OF
                                DURGA MANDIR POST GHORAWADI TEHSIL
                                JUNARDEV DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                          3.    SANDEEP S/O LATE SHRI VEERN LAL JAISWAL,
                                AGED ABOUT 35 YEARS, IN FRONT OF DURGA
                                MANDIR POST GHORAWADI TEHSIL JUNARDEV
                                DISTRICT CHHINDWARA (MADHYA PRADESH)

                                                                                    .....APPELLANTS
                          (BY SHRI PAWAN SINGH THAKUR - ADVOCATE)

                          AND
                          1.    STATE BANK OF INDIA BRANCH MANAGER
                                BRANCH DAMUA TEHSIL JUNARDEV DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                          2.    SMT. KAVITA W/O SHRI ASHISH SINGH
                                HANSHPAL, AGED ABOUT 34 YEARS, R/O
                                SONKHAR DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                                                                                  .....RESPONDENTS
                          (NONE)

                                This appeal coming on for conciliation this day, the Bench passed the
Signature Not Verified
Signed by: ASHISH KUMAR
JAIN
Signing time: 5/13/2023
6:49:49 PM
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                          following:
                                                                ORDER

This appeal under Section 96 of Code of Civil Procedure has been filed by the appellants against the judgment and decree dated 01.11.2019 (Annexure- A/1) passed in Civil Suit No.7-A of 2013 by III Additional District Judge, Chhindwara.

Learned counsel for the appellants seeks permission to withdraw this appeal.

Permission is granted.

Accordingly, this appeal stands dismissed as withdrawn.

Court fees paid by the appellants be refunded to them. Record of the Court below be sent down.

                            (DINESH KUMAR PALIWAL)                             (ATULANAND AWASTHI )
                                     MEMBER                                         MEMBER
                          @shish




Signature Not Verified
Signed by: ASHISH KUMAR
JAIN
Signing time: 5/13/2023
6:49:49 PM