Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Arun Kugnurkar vs Sanju Ahirwar
2023 Latest Caselaw 7824 MP

Citation : 2023 Latest Caselaw 7824 MP
Judgement Date : 11 May, 2023

Madhya Pradesh High Court
Arun Kugnurkar vs Sanju Ahirwar on 11 May, 2023
Author: Deepak Kumar Agarwal
                                                         1
                 IN         THE        HIGH COURT OF MADHYA PRADESH
                                             AT GWALIOR
                                              BEFORE
                           HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL
                                             ON THE 11 th OF MAY, 2023
                                    MISC. CRIMINAL CASE No. 56985 of 2021

               BETWEEN:-
               ARUN KUGNURKAR S/O SHRI BASANT RAO, AGED
               ABOUT 28 YEARS, OCCUPATION: GOVT. TEACHER R/O
               VILL. MUHAL COLONY P.S. BAMORI DISTT. GUNA
               (MADHYA PRADESH)

                                                                                        .....APPLICANT
               (NONE FOR THE APPLICANT)

               AND
               SANJU AHIRWAR S/O SHRI BHAROJASA AHIRWAR,
               AGED ABOUT 28 YEARS, OCCUPATION: AGRIL. R/O
               PATHAR BASTI MUHAL COLONY P.S BAMORI DISTT.
               GUNA (MADHYA PRADESH)

                                                                                     .....RESPONDENT


                           This application coming on for hearing this day, the court passed the
               following:
                                                          ORDER

Being aggrieved by the judgment dated 21.10.2021 passed by the JMFC, Guna, in SCNIA 184/2018, whereby respondent has been acquitted of the charge under Section 138 of the Negotiable Instruments Act, applicant has preferred this application.

Earlier on 23.4.2022 and 9.7.2022 none appeared on behalf of the applicant. Today also none is appearing for the applicant. Signature Not Verified Signed by: MADHU SOODAN PRASAD It appears that applicant has lost interest in prosecuting this application. Signing time: 12-05-2023 10:48:20 AM Accordingly, this application is dismissed for want of prosecution.

(DEEPAK KUMAR AGARWAL) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 12-05-2023 10:48:20 AM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter