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Altaf Ahamad Ansari vs The State Of Madhya Pradesh
2023 Latest Caselaw 7820 MP

Citation : 2023 Latest Caselaw 7820 MP
Judgement Date : 11 May, 2023

Madhya Pradesh High Court
Altaf Ahamad Ansari vs The State Of Madhya Pradesh on 11 May, 2023
Author: Sujoy Paul
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1232 of 2015
                                          (ALTAF AHAMAD ANSARI Vs THE STATE OF MADHYA PRADESH)

                          Dated : 11-05-2023
                                  Shri Abhinav Dubey - Advocate with Shri Shivam Chhalotre - Advocate

                          for the appellant.
                                  Shri A.N. Gupta - Government Advocate for the respondent/State.

The parties were heard at length. The case is reserved for judgment.


                               (SUJOY PAUL)                               (AVANINDRA KUMAR SINGH)
                                  JUDGE                                            JUDGE

                          HK




Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 5/12/2023 10:09:54 AM

 
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