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Ramautar Pandey vs Madhya Pradesh Purva Kshetra ...
2023 Latest Caselaw 7623 MP

Citation : 2023 Latest Caselaw 7623 MP
Judgement Date : 9 May, 2023

Madhya Pradesh High Court
Ramautar Pandey vs Madhya Pradesh Purva Kshetra ... on 9 May, 2023
Author: Dinesh Kumar Paliwal
                                                              1
                            IN          THE    HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          BEFORE
                                        HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                    ON THE 9 th OF MAY, 2023
                                              MISC. CRIMINAL CASE No. 1008 of 2012

                          BETWEEN:-
                          RAMAUTAR PANDEY S/O SHRI BHAGWAT PRASAD
                          PANDEY, AGED ABOUT 74 YEARS, JHALWAR PS. LAUR
                          (MADHYA PRADESH)

                                                                                           .....APPLICANT
                          (BY SHRI HEMANT SEN - ADVOCATE)

                          AND
                          MADHYA PRADESH PURVA KSHETRA VIDUT VITRAN
                          COMPANY LTD. TH. EXECUTIVE ENGINEER SOUTH
                          DIVISION REWA (MADHYA PRADESH)

                                                                                        .....RESPONDENT
                          (BY SHRI S. P. RAI - ADVOCATE)

                                  This application coming on for hearing this day, the court passed the
                          following:
                                                               ORDER

As per the report received, the original case has been disposed of and in

terms of compromise arrived at between the parties, accused/ applicant has been acquitted.

As judgment of acquittal has already been passed, this petition under Section 482 of Cr.P.C. having rendered infructuous, is dismissed.

(DINESH KUMAR PALIWAL) JUDGE mrs. mishra Signature Not Verified Signed by: DEEPA MISHRA Signing time: 5/10/2023 11:11:10 AM

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 5/10/2023 11:11:10 AM

 
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