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Purshotam Nayak vs The State Of Madhya Pradesh
2023 Latest Caselaw 7475 MP

Citation : 2023 Latest Caselaw 7475 MP
Judgement Date : 8 May, 2023

Madhya Pradesh High Court
Purshotam Nayak vs The State Of Madhya Pradesh on 8 May, 2023
Author: Sanjay Dwivedi

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 9708 of 2023 (PURSHOTAM NAYAK AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 08-05-2023 Smt.Anjali Banerjee - Advocate - for petitioner

As prayed by counsel for the petitioner, time is granted to produce the judgment with regard to Home Guard Sainik, in which interim protection is granted considering their age of superannuation as 62 years.

List immediately after ensuing summer vacation.

(SANJAY DWIVEDI) JUDGE

sushma

Signature Not Verified Signed by: SUSHMA KUSHWAHA Signing time: 5/9/2023 12:56:23 PM

 
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