Suraj @ Khelu vs The State Of Madhya Pradesh
2023 Latest Caselaw 7078 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                       CRA No. 11604 of 2022
                                               (SURAJ @ KHELU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 01-05-2023
                                  Shri Nilesh Dave - Advocate for the appellant.

                                  Shri   Prashant      Jain    Gwaliory     -   Government      Advocate   for
                           respondent/State.

Counsel for the appellant prays for and is granted time to file copy of judgments in respect of other criminal cases of the appellant.

List the matter after summer vacation.

(ANIL VERMA) JUDGE

Anushree

Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 02-05-2023 10:46:50