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Bankat vs The State Of Madhya Pradesh
2023 Latest Caselaw 7076 MP

Citation : 2023 Latest Caselaw 7076 MP
Judgement Date : 1 May, 2023

Madhya Pradesh High Court
Bankat vs The State Of Madhya Pradesh on 1 May, 2023
Author: Vivek Rusia
                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        CRA No. 2464 of 2023
                                            (BANKAT Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 01-05-2023
                                 Shri Navendu Joshi, learned counsel for the appellant.

                                 Shri Kamal Kumar Tiwari, learned Government Advocate for the
                           respondent/State.

(1) Heard on I.A. No. 5892/2023, which is second bail application under Section 389 of Cr.P.C. for temporary suspension of sentence and grant of bail

on behalf of appellant-Bankat.

(2) The present appeal is filed against the judgment dated 29.11.2022 passed by the II Additional Sessions Judge, Jaora, Ratlam whereby the appellant has been convicted for the offence under Section 302 of I.P.C. and sentenced to undergo for life imprisonment with fine of Rs.5,000/- in default stipulation and under Section 376 of I.P.C. and sentenced to undergo for ten years R.I. with fine of Rs.2,000/- in default stipulation.

(3) No case is made out for temporary suspension as he is resident of Pratapgarh (Rajasthan) and marriage is scheduled at Pratapgarh (Rajasthan).

There are other family members available to perform religious customs and arrangement of marriage.

In view of above, I.A. No. 5892/2023 is dismissed.

Certified copy as per rules.

                             (VIVEK RUSIA)                                                  (ANIL VERMA)
                                 JUDGE                                                         JUDGE


                           Vindesh
Signature Not Verified
Signed by: VINDESH
RAIKWAR
Signing time: 01-05-2023
18:04:35





Signature Not Verified
Signed by: VINDESH
RAIKWAR
Signing time: 01-05-2023
18:04:35
 

 
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