Mohammad Irfan vs Narcotics Control Burau
2023 Latest Caselaw 5277 MP

                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                        CRA No. 7769 of 2021
                                               (MOHAMMAD IRFAN Vs NARCOTICS CONTROL BURAU)

                            Dated : 29-03-2023
                                    Shri Amit Lahoti, learned counsel for the appellant.

                                    Shri Manoj Kumar Soni, learned counsel for the respondent/NCB.

During course of arguments learned counsel for the parties have submitted various judgments.

On perusal of the judgments, it is not clear that in what reference they

relied upon the aforesaid judgments, therefore, the matter needs further hearing.

List in the week commencing 10.4.2023.

                                (S. A. DHARMADHIKARI)                      (PRAKASH CHANDRA GUPTA)
                                         JUDGE                                      JUDGE

                            patil




Signature Not Verified
Signed by: SHAILESH PATIL
Signing time: 4/1/2023
2:46:54 PM