Babua @ Shubham vs The State Of Madhya Pradesh
2023 Latest Caselaw 4980 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    MCRC No. 11498 of 2023
                                           (BABUA @ SHUBHAM Vs THE STATE OF MADHYA PRADESH)

                          Dated : 27-03-2023
                                 Smt. Savita, mother of the applicant is present in person.

                                 Shri Pradeep Gupta - Government Advocate for the respondent/State.

Applicant's mother seeks time to furnish copies of the judgment acquitting the accused in some cases.

As prayed, list the case after two months.

(DINESH KUMAR PALIWAL) JUDGE

L.R.

Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 3/28/2023 3:11:23 PM