Citation : 2023 Latest Caselaw 4537 MP
Judgement Date : 21 March, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MP No. 1547 of 2023
(SMT. DHARIKA PANDEY (PATHAK)W/O ABHISHEK PANDEY Vs RAVI KUMAR RAWAT AND OTHERS)
Dated : 21-03-2023
Shri Dharmendra Singh Chauhan- Advocate counsel for the petitioner.
Let notice be issued to the respondents by Registered as well as Ordinary
modes on payment of process fee within three working days. Notices be made returnable within three weeks.
List the case on 05/04/2023. In the meanwhile, it is directed that the learned trial Court shall not pass
the final order/judgment till the next date of hearing.
(SUNITA YADAV) JUDGE
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Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 23-03-2023 10:12:32 AM
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