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Jamna vs The State Of Madhya Pradesh
2023 Latest Caselaw 4436 MP

Citation : 2023 Latest Caselaw 4436 MP
Judgement Date : 20 March, 2023

Madhya Pradesh High Court
Jamna vs The State Of Madhya Pradesh on 20 March, 2023
Author: Sujoy Paul
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       CRA No. 1645 of 2021
                                            (JAMNA AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 20-03-2023
                                  Shri Shreyash Pandit - Advocate for the appellants.

                                  Shri S.K.Kashyap - Government Advocate for the respondent/State.

As prayed by learned counsel for the appellants, list in the next week to enable him to argue the matter armed with the relevant judgments.


                               (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                  JUDGE                                            JUDGE

                          sm




Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 21-Mar-23 11:53:15 AM

 
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