Krishna Tamrakar vs Smt.Sunder Bai &Oth.
2023 Latest Caselaw 4206 MP

Citation : 2023 Latest Caselaw 4206 MP
Judgement Date : 16 March, 2023

Madhya Pradesh High Court

Krishna Tamrakar vs Smt.Sunder Bai &Oth. on 16 March, 2023

Author: Gurpal Singh Ahluwalia

                                                   1
                        IN THE HIGH COURT OF MADHYA PRADESH
                                     AT JABALPUR
                                             FA No. 399 of 1998
                                    (KRISHNA TAMRAKAR Vs SMT.SUNDER BAI &OTH.)

     Dated : 16-03-2023
              Shri Mohammad Adil Usmani - Advocate with Shri Shivansh Chouksey

    - Advocate for the appellant.
              Shri Avinash Zargar - Advocate for the respondents.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Shanu

Digitally signed by SHANU RAIKWAR Date: 2023.03.16 18:41:10 +05'30'

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