Smt.Sunder Bai & Ors. vs Shrikrishna Tamrakar
2023 Latest Caselaw 4204 MP

Citation : 2023 Latest Caselaw 4204 MP
Judgement Date : 16 March, 2023

Madhya Pradesh High Court

Smt.Sunder Bai & Ors. vs Shrikrishna Tamrakar on 16 March, 2023

Author: Gurpal Singh Ahluwalia

                                                     1
                           IN THE HIGH COURT OF MADHYA PRADESH
                                        AT JABALPUR
                                               SA No. 611 of 1996
                                    (SMT.SUNDER BAI & ORS. Vs SHRIKRISHNA TAMRAKAR)

        Dated : 16-03-2023
                  Shri Avinash Zargar - Advocate for the appellants.

                  Shri Mohammad Adil Usmani - Advocate with Shri Shivansh Chouksey
        - Advocate for the respondents.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Shanu

Digitally signed by SHANU RAIKWAR Date: 2023.03.16 18:38:33 +05'30'

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