Ravindra Singh Ghuraiya vs Narendra Pal Singh
2023 Latest Caselaw 4200 MP

Citation : 2023 Latest Caselaw 4200 MP
Judgement Date : 16 March, 2023

Madhya Pradesh High Court

Ravindra Singh Ghuraiya vs Narendra Pal Singh on 16 March, 2023

Author: Satyendra Kumar Singh

                                       1
                IN THE HIGH COURT OF MADHYA PRADESH
                             AT GWALIOR
                                MP No. 1353 of 2023
                (RAVINDRA SINGH GHURAIYA Vs NARENDRA PAL SINGH AND OTHERS)

Dated : 16-03-2023
        Shri P.C. Chandil - Advocate for petitioner.

        Issue notice to the respondents on payment of process fee by both

modes within three working days. Notices be made returnable within two weeks.

As an interim measure, it is directed that the Trial Court shall not pass final judgment till the next date of hearing.

(SATYENDRA KUMAR SINGH) JUDGE

Abhi Digitally signed by ABHISHEK CHATURVEDI Date: 2023.03.17 10:13:19 +05'30'

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