Neha Dwivedi vs Anurag Dwivedi
2023 Latest Caselaw 4132 MP

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                           FA No. 548 of 2023
                                                       (NEHA DWIVEDI Vs ANURAG DWIVEDI)

                          Dated : 15-03-2023
                                    Shri Naman Gupta - Advocate for the appellant.

                                    Heard.
                                    The appeal is admitted for hearing.
                                    Issue notice to the respondent on payment of process fees within seven

days, failing which the appeal shall stand dismissed without reference to the

Court.

He is also heard on IA No. 3384/2023 for stay. Subject to hearing the other side, till next date of hearing the impugned judgment and decree dated 10.02.2023 shall remain stayed.

Record of the Court below be requisitioned. CC as per rules.

                             (SUJOY PAUL)                                    (AMAR NATH (KESHARWANI))
                                JUDGE                                                 JUDGE

                          sarathe




Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 3/16/2023
2:11:07 PM