Krishnapal Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 4130 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                         CRA No. 2770 of 2023
                                         (KRISHNAPAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 15-03-2023
                                  Shri Virendra Kumar S.Parihar - Advocate for the appellant.

                                  Shri     Rajendra      Suryavanshi       -   Government       Advocate   for
                           respondent/State.

Learned counsel for the appellant submits that defect pointed out by the Registry has been cured since he has filed certified copy of the impugned

judgment.

Let record of the Court below be requisitioned. In the meanwhile, learned counsel for the respondent/State is directed to file the reply of pending I.A. No.2636 of 2023.

List the matter after three weeks.

(ANIL VERMA) JUDGE

Anushree

Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 16-03-2023 10:44:24