Komal Prasad & Anr vs The State Of M.P.
2023 Latest Caselaw 4041 MP

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                           CRA No. 6 of 1995
                                             (KOMAL PRASAD & ANR AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 14-03-2023
                                   Shri Siddharth Datt - Advocate for the appellants.

                                   Shri Ajay Shukla - Government Advocate for the respondent-State of

M.P.

On the joint request of learned counsel for the parties, the appeal is finally heard.

Reserved for judgment.

                                (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                                   JUDGE                                              JUDGE

                          bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 3/15/2023 1:10:03 PM