Citation : 2023 Latest Caselaw 3936 MP
Judgement Date : 13 March, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 509 of 2002 (CHANDNA(D) THRU LRS RAGHUVEER Vs LAKHAN SINGH & ANR.)
Dated : 13-03-2023 None for the appellant.
As a matter of last indulgence, a week's time is granted to file supplementary affidavit alongwith copies of judgments of Apex Court.
List the case in week commencing 27/03/2023.
(SUNITA YADAV) JUDGE
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Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 3/14/2023 10:20:11 AM
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