Dayaram Ahirwar vs The State Of Madhya Pradesh
2023 Latest Caselaw 3743 MP

Citation : 2023 Latest Caselaw 3743 MP
Judgement Date : 2 March, 2023

Madhya Pradesh High Court

Dayaram Ahirwar vs The State Of Madhya Pradesh on 2 March, 2023

Author: Atul Sreedharan

                                      1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT GWALIOR
                               CRR No. 760 of 2023
      (DAYARAM AHIRWAR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 02-03-2023
         Shri R.K.Shrivastava, learned counsel for the petitioners

         Shri APS Tomar, learned PL for the respondents/State.

Heard on I.A.No. 3934/2023, which is an application for making the de facto complainant as party respondent No. 3 in this case.

For the reasons stated therein, the application is allowed. Learned

counsel for the petitioners is requested to make the necessary amendments within three working days.

After the amendment, issue notice to newly added respondent No. 3. PF within five working days by both modes. Notice be made returnable within four weeks.

Also heard on I.A.No. 3555/2023, which is an application for suspension of sentence and grant of bail to petitioners Dayaram Ahirwar and Atmaram Ahirwar.

Present revision has been filed by the petitioners being aggrieved by the

judgment passed by the trial Court. Maximum sentence is 1 year.

In view of the short sentence of one years imposed upon the petitioners by the learned trial court, the application (I.A.No. 3555/2023) is allowed. It is directed that the petitioners shall be enlarged on bail upon their furnishing a personal bond in the sum of Rs.50,000/- (Rs.Fifty Thousand Only) each with one surety each in the like amount to the satisfaction of the learned trial Court.

List5 this case at top of the list on 25/4/2023 for final disposal at motion

hearing stage.

(ATUL SREEDHARAN) JUDGE

JPS/-

JAI PRAKASH Digitally signed by JAI PRAKASH SOLANKI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=287738d30aabaeda9b10cecdf179cec865c7633f4cfb9e38ce14fc

SOLANKI bb05b9522a, pseudonym=560BC50AD082B9BE54EE290EC8CB2193780D8357, serialNumber=8D6BC1C9FCE36623D0BD6B8072A2D8C01433EBD48AE4 F609F108CA8F8DE6B522, cn=JAI PRAKASH SOLANKI Date: 2023.03.03 09:52:59 +05'30'