Ravi Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 3679 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 16503 of 2022 (RAVI SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 01-03-2023 Perused the PUD dated 13/02/2023.

By the aforesaid PUD Special Judge, NDPS Act, Rewa has informed this Court that in compliance to the order dated 19/04/2022 passed in M.Cr.C.No.16503/2022 he has concluded the trial pending in Special Case No.05/21 (State of M.P Vs. Ravi Singh and others) and also pronounced the judgment on 13/02/2023.

In view of the above, no further order is required.

PUD stands disposed of.

(SANJAY DWIVEDI) JUDGE

sushma

Signature Not Verified Signed by: SUSHMA KUSHWAHA Signing time: 3/2/2023 11:52:00 AM