Smt. Sabara Begum vs The State Of Madhya Pradesh Thr
2023 Latest Caselaw 3674 MP

                                                            1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                     CRA No. 308 of 2004
                                  (SMT. SABARA BEGUM AND OTHERS Vs THE STATE OF MADHYA PRADESH THR)

                         Dated : 01-03-2023
                               None appears for the appellants.

                               Shri CP Singh, learned counsel for the respondent- State.

This appeal is pending since 2004. On 25-01-2023 since no one had appeared for the appellants to argue the matter, therefore, as a last indulgence, case was adjourned. Today also, no body appears for the appellants to argue the matter.

As last indulgence, list on 23-03-2023 for final hearing. On the aforesaid date if no body appears for the appellants to argue the matter, this Court shall pass final order/judgment after perusing the record.

(DEEPAK KUMAR AGARWAL) JUDGE

MKB

Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 3/1/2023 6:19:45 PM