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Nan Singh vs Vikram Singh
2023 Latest Caselaw 3671 MP

Citation : 2023 Latest Caselaw 3671 MP
Judgement Date : 1 March, 2023

Madhya Pradesh High Court
Nan Singh vs Vikram Singh on 1 March, 2023
Author: Sushrut Arvind Dharmadhikari
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        CRA No. 2405 of 2023
                                                  (NAN SINGH Vs VIKRAM SINGH AND OTHERS)

                                                    CRA/09451/2022, CRA/09456/2022
                           Dated : 01-03-2023
                                   Shri Jitendra Sharma, learned counsel for the Appellant.

                                   Shri K. K. Tiwari, learned G.A. for respondent/State.

Learned counsel for the appellant submits that this matter needs to be heard by the Single Bench. Since the CRA No. 9451/2022 and CRA 9456/2022

arises out of the judgment of the Single Bench.

Office is directed to verify and place this appeal before Appropriate Bench.

List this case on 15.03.2023.


                              (S. A. DHARMADHIKARI)                          (PRAKASH CHANDRA GUPTA)
                                       JUDGE                                          JUDGE

                           Vatan




Signature Not Verified
Signed by: VATAN
SHRIVASTAVA

Signing time: 01-03-2023 17:24:34

 
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