Kalu @ Karansingh vs The State Of Madhya Pradesh
2023 Latest Caselaw 9652 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       CRA No. 8002 of 2023
                                           (KALU @ KARANSINGH Vs THE STATE OF MADHYA PRADESH)

                          Dated : 26-06-2023
                                  Ms Sharmila Sharma, learned counsel for the appellant.

                                  Shri Gaurav Singh Chouhan, learned Govt. Advocate for the
                          respondent/State.

Learned counsel for the appellant prays for time to file certified copy of the judgment.

List the case after two weeks.

                               (S. A. DHARMADHIKARI)                                            (HIRDESH)
                                        JUDGE                                                     JUDGE

                          sh

Signature Not Verified Signed by: SEHAR HASEEN Signing time: 6/26/2023 6:34:57 PM