Citation : 2023 Latest Caselaw 9647 MP
Judgement Date : 26 June, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 120 of 2023
(SMT. MANJU KEER Vs PRAVEEN KUMAR KEER)
Dated : 26-06-2023
Shri Mohan Singh - Advocate for the appellant.
Ms. Sushila Paliwal - Advocate for the respondent.
This appeal is preferred against the decree for divorce passed in favour of the husband. This Court while taking cognizance admitted this appeal on 12.01.2023 and stayed the impugned judgment and decree dated 08.12.2022.
Learned counsel for the respondent informs that respondent-husband in all probability has re-married.
Let instructions be sought on this point.
List for final hearing in motion in week commencing 31.07.2023.
(SHEEL NAGU) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
Akm
Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 28-06-2023
10:40:55
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