Rajendra vs The State Of Madhya Pradesh
2023 Latest Caselaw 9543 MP

HIGH COURT OF MADHYA PRADESH BENCH AT GWALIOR ___________________NO. _________________

Gwalior, dated:23-06-2023

Due to paucity of time, the matters are adjourned as under:

Serial Number (As per cause- Next date of hearing list) 17,20,21,23,25,26,28,29,32,33, List in the week commencing 37,38,39 & 40 03-07-2023 1,14,15,18,19,22,24,27,30,31,34 List after four weeks ,35 &36

(ROHIT ARYA) (MILIND RAMESH PHADKE) JUDGE JUDGE

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VARSHA CHATURVEDI 2023.06.24 16:37:44 +05'30' THE HIGH COURT OF MADHYA PRADESH BENCH AT GWALIOR

Writ Appeal No.69/2020

Ekkisvi Sadi Grih Nirman Sahkari Samiti Vs. State of M.P. & Ors.

Writ Appeal No.17/2020

Gwalior Development Authority & others Vs.

Ekkisvi Sadi Grih Nirman Sahakari Samiti

Writ Appeal No.16/2020

Kamal Singh and another Vs.

Ekkisvi Sadi Grih Nirman Sahkari Samiti and others

Judgment for consideration

(Rohit Arya) Judge /01/2022

Hon'ble Shri Justice Deepak Kumar Agarwal

Judge /01/2022

Judgment post for /01/2022

(Rohit Arya) Judge /01/2022