Citation : 2023 Latest Caselaw 9341 MP
Judgement Date : 21 June, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 171 of 2023 (RAM SINGH MEENA Vs THE STATE OF MADHYA PRADESH)
Dated : 21-06-2023 Shri H.S. Gupta - Advocate with Shri Manan Agrawal - Advocate for
appellant.
Shri Pankaj Raj - Panel Lawyer for State.
Arguments heard.
Reserved for judgment.
(ANURADHA SHUKLA) JUDGE
Nitesh
Signature Not Verified Signed by: NITESH PANDEY Signing time: 6/22/2023 11:18:40 AM
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